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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2) in The Corporation of the City of Panaji (Election) Rules, 2004

(2)The Returning Officer or the Presiding Officer may appoint a woman to serve as an assistant at a polling station to assist women voters and also to assist the Presiding Officer generally in taking the poll in respect of women voters, and, in particular, to help in searching any women voters in case it becomes necessary.