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State of Goa - Section

Section 31 in The Corporation of the City of Panaji (Election) Rules, 2004

31. Facilities for Women Voters.

(1)Where a polling station is for both men and women voters, the Presiding Officer may direct that they shall be admitted into the polling station alternately in separate batches.
(2)The Returning Officer or the Presiding Officer may appoint a woman to serve as an assistant at a polling station to assist women voters and also to assist the Presiding Officer generally in taking the poll in respect of women voters, and, in particular, to help in searching any women voters in case it becomes necessary.