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State of Telangana - Section

Section 8 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

8. The State of Telangana is also likely to face the grid security and stability problems due to the expected large scale addition of solar and wind generation capacities to the state grid in the near future. In order to mitigate the problems that may be affecting the consumers, it is felt necessary to frame a Regulation on forecasting, scheduling, deviation settlement and related matters of solar and wind generation sources that are connected and are likely to connect to the state grid. Towards this objective TSERC published a draft Regulation to elicit and consider the views of all the stakeholders before notifying the final Regulation. The objective of the Regulation is to facilitate large scale grid integration of solar and wind generating stations while maintaining grid stability and security through forecasting, scheduling and commercial mechanism for deviation and settlement of power supplies of these generators.