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Union of India - Section

Section 12 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

12. Entitlement and occasions .-The personages entitled to Guard of Honour, Gun Salute and the occasions on which these shall be presented shall be such as are specified in the following appendices:- -

(a) Civilian VIPs -Appendix B
(b) Military VIPs -Appendix C.
(c) VIPs or D.G. Security, or Force or Border Guards of the Foreign Countries -Appendix D.