[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 12 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
12. Entitlement and occasions .-The personages entitled to Guard of Honour, Gun Salute and the occasions on which these shall be presented shall be such as are specified in the following appendices:- -
| (a) Civilian VIPs | -Appendix B |
| (b) Military VIPs | -Appendix C. |
| (c) VIPs or D.G. Security, or Force or Border Guards of the Foreign Countries | -Appendix D. |