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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(b) in West Bengal Apartment Ownership Bye-laws, 1974

(b)Any other casual vacancy in the office of any elected Manager by resignation or death shall be filled up by the remaining Managers by cooption of a Manager within six weeks from the date of the vacancy. The Manager so co-opted shall retire at the next annual general meeting and the vacancy shall be filled up by election of a Manager for the remaining period of the term, if any, of the Manager in whose place the vacancy originally occurred.