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State of Punjab - Section

Section 4 in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

4. Constitution of the Board.

(1)The administration, management and governance of the Shrine shall vest in a Board consisting of Chairman, Vice-Chairman and not more than fifteen members. The composition of the Board shall be as follows: -
1. the Chief Minister, Punjab; : Chairman
2. the Minister-in-Charge of the Department ofTourism and Cultural Affairs, Punjab; : Vice-Chairman
3. the Minister-in-Charge of the Department ofWelfare of Scheduled Castesand Backward Classes, Punjab; : Member
4. the Administrative Secretary to Government ofPunjab, Department ofWelfare of Scheduled Castes/BackwardClasses; : Member
5. the Administrative Secretary to Government ofPunjab, Department of Tourismand Cultural Affairs. : Member-Secretary
6. the Administrative Secretary to Government ofPunjab, Department of Finance; : Member
7. the Deputy Commissioner, Amritsar; and : Member
8. the Director, Department of Cultural Affairs,Punjab. : Member
(2)The State Government shall nominate seven non-official members belonging to Valmiki/Majhabi Sikh community who in the opinion of the Government, have distinguished themselves in the service of the community.