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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

(1)The administration, management and governance of the Shrine shall vest in a Board consisting of Chairman, Vice-Chairman and not more than fifteen members. The composition of the Board shall be as follows: -
1. the Chief Minister, Punjab; : Chairman
2. the Minister-in-Charge of the Department ofTourism and Cultural Affairs, Punjab; : Vice-Chairman
3. the Minister-in-Charge of the Department ofWelfare of Scheduled Castesand Backward Classes, Punjab; : Member
4. the Administrative Secretary to Government ofPunjab, Department ofWelfare of Scheduled Castes/BackwardClasses; : Member
5. the Administrative Secretary to Government ofPunjab, Department of Tourismand Cultural Affairs. : Member-Secretary
6. the Administrative Secretary to Government ofPunjab, Department of Finance; : Member
7. the Deputy Commissioner, Amritsar; and : Member
8. the Director, Department of Cultural Affairs,Punjab. : Member