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State of Jharkhand - Section

Section 16 in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

16. Wiring of Consumer Premises.

- 16.1 The work of electrical wiring and electrical installation at the consumer premises beyond the point of supply shall be carried out by the consumer and shall conform to the standards and specifications as prescribed in Indian Electricity Rules 1956 until the rules and regulations for the same are notified under the provisions of the Act.