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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(1)Every employee eligible and wishing to appear at the Departmental Examination must intimate in the prescribed form as given in Schedule T his intention of appearing at the examination after the issue of the notification in the Rajasthan Rajpatra publishing the date of examination. The application should be submitted to the Registrar, through the applicant's next superior officer and should reach him on or before the last date prescribed by the Registrar for submission of the applications.