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State of Rajasthan - Section

Section 9 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

9. Applications for the Examinations.

(1)Every employee eligible and wishing to appear at the Departmental Examination must intimate in the prescribed form as given in Schedule T his intention of appearing at the examination after the issue of the notification in the Rajasthan Rajpatra publishing the date of examination. The application should be submitted to the Registrar, through the applicant's next superior officer and should reach him on or before the last date prescribed by the Registrar for submission of the applications.
(2)A Government servant who fails to intimate his intention to appear at the examination in the manner prescribed by this rule is liable to be excluded from that examination. Similarly should an officer omit to include any subject of examination in the list of subjects intimated in his application he may be precluded from appearing at the examination in that subject, even though he may subsequently desire to be examined in it.