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State of Uttar Pradesh - Section

Section 5 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

5. Academic qualification.­­­

(1)A candidate for recruitment to the post of peon, Sewak andfarrash must have passed class V.
(2)A candidate for recruitment to the post of liftman must have passed class V and must, tothe satisfaction of the appointing authority, also possess requisite knowledge and experience ofrunning a lift. Preference shall be given to a qualified electrician.
(3)No academic qualification is required for the posts of Coolie, Bhisti, Sweeper, Mali,Fireman and Chowkidar, but a literate person will be preferred.
(4)A candidate for the post of Mali must possess requisite knowledge and experience of thework of a Mali, “and a candidate for the post of “SEWAK” who possesses good knowledge andexperience of Cooking will be given preference.”
(5)Knowledge of cycling will be essential for the post of peon 'and Sewak' and it will be an additional qualification for all other posts.