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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(2)A candidate for recruitment to the post of liftman must have passed class V and must, tothe satisfaction of the appointing authority, also possess requisite knowledge and experience ofrunning a lift. Preference shall be given to a qualified electrician.