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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(a) in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

(a)Regulating the constitution and working and terms and conditions of the Common Entrance test and for Admission into any Professional Degree Course.