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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(4)(c) in Punjab Urban Planning and Development Building Rules, 2018

(c)In case of corner plots, sunshade not exceeding 0.60 meters.(2 feet) on window opening on to the side shall be permitted at a height not less than 2.06 meters (6'-9).