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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(4) in Punjab Urban Planning and Development Building Rules, 2018

(4)Projection and Balcony. -
[Table 32: Projections [Substituted by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]  
S.No. Size of Plot Maximum allowable projection (free from ground coverage and floor area ratio)
I. Upto 250 sq.mt. Shall not be more than one-third of thecorresponding depth of front or rear setback or 0.91 meters(3'-0"), whichever is less.
II. Above 250 sq.mt. 1.83 meter (6'-0")
Table 33: Balcony  
S.no. Size of Plot Maximum allowable projection (free from ground coverage and floor area ratio)
I. Upto 250 sq.mt. Shall not be more than one-third of thecorresponding depth of front or rear setback or 1.22 meters(4'-0"), whichever is less.
II. Above 250 sq.mt. 1.83 meter (6'-0")
Note. - (a) The projection on door and window shall not exceed 0.91 meters. (3'-0").
(b)The projection shall not be at a lesser height than 2.06 meters (6'-9") clear above the plinth level of the building.
(c)In case of corner plots, sunshade not exceeding 0.60 meters.(2 feet) on window opening on to the side shall be permitted at a height not less than 2.06 meters (6'-9).
(d)If the projection or balcony is provided more than the provision of above Table 32 or Table 33 then the area of the additional projection shall be counted toward Floor Area Ratio.
(e)Wrap around continuous balconies will be allowed as long as their area does not exceed 50% of the total open area.]