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State of Rajasthan - Section

Section 22 in First Statutes of the University of Udaipur

22. Manner of election of a member under Section 21 (g) of the Act.

(1)No member shall be eligible to be elected to the Academic Council unless he is a permanent teacher of any College/Campus/School of the University and has eight years' teaching and/or research, extension experience and is not below the rank of a [Lecturer] [Replaced by Resolution dated 27-10-64 and approved by the Chancellor dated 18-11-64.]. At least one of these members to be elected under these provisions shall be the Head of a Department.
(2)Members shall be elected from amongst the teachers of each College, Campus and School by the Staff Council concerned in its meeting called for the purpose.
(3)Members elected shall not serve for more than 2 consecutive terms at a time.
(4)The election procedure shall be prescribed by the regulations framed in accordance with the provisions of the Act.