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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in Imports and Exports (Control) Act, 1947

(2)It extends to the whole of India [* * *] [The words 'except the State of Jammu and Kashmir' omitted by Act 2 of 1955, Section 2. The words in italics were substituted by Act 6 of 1950, Section 2, for 'Part B States'.]