Section 1 in Imports and Exports (Control) Act, 1947
1. Short title, extent, commencement and duration.
(1)This Act may be called the Imports and Exports (Control) Act, 1947.(2)It extends to the whole of India [* * *] [The words 'except the State of Jammu and Kashmir' omitted by Act 2 of 1955, Section 2. The words in italics were substituted by Act 6 of 1950, Section 2, for 'Part B States'.](3)It shall come into force on the 25th day of March, 1947, [* * *] [Omitted by Act 7 of 1971, Section 3.].
