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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Andhra Pradesh - Subsection

Section 74(2)(xvii) in Andhra Pradesh Panchayat Raj Act, 1994

(xvii)all income derived from trees standing on porambokes although the user of the porambokes is not vested in the Gram Panchayat;