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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(1)(v) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(v)test and inspection certificate of new or modified vessel, if applicable, along with four copies of fabrication or modification drawing of such vessels duly endorsed by Inspector.