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State of Andhra Pradesh - Section

Section 16 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

16. Cash/Bank Payment Voucher.

(1)It is a document prepared for recording payment entries in the Cash Book. The Cash Payment Voucher shall be prepared for payments in cash and Bank Payment Voucher for payments by cheque.
(2)The Cash/Bank Payment Voucher shall be maintained in Form No.5.