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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)It is a document prepared for recording payment entries in the Cash Book. The Cash Payment Voucher shall be prepared for payments in cash and Bank Payment Voucher for payments by cheque.