Bombay High Court
Roshanbi Aziz Motiwala Thr Poa Mr. ... vs The Union Of India Thr The Secretary ... on 4 September, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-27
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1897 OF 2022
Vishnu Janaji Bhalerao ....PETITIONER
V/S
The Union Of India Thr. Secretary Ministry Of....RESPONDENT
Road Transport And Highways And Ors WITH WRIT PETITION NO. 15283 OF 2022 Shantinagar Zopadpattidharak Sangh Thr Its ....PETITIONER President And Ors V/S The Union Of India Thr The Secretary Ministry ....RESPONDENT Of Road Transport And Highways And Ors WITH WRIT PETITION NO. 15282 OF 2022 Roshanbi Aziz Motiwala Thr Poa Mr. Iliyas Aziz....PETITIONER Motiwala V/S The Union Of India Thr The Secretary Ministry ....RESPONDENT Of Road Transport And Highways Ors.
WITH WRIT PETITION NO. 15284 OF 2022 Chandrashekhar Basalingappa Barbade Decd. ....PETITIONER Thr Lhr Vaibahv C. Barbade Page 1/2 ::: Uploaded on - 05/09/2023 ::: Downloaded on - 06/09/2023 01:35:30 ::: V/S The Union Of India Thr. Secretary Ministry Of....RESPONDENT Road Transport And Highways And Ors CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 4th September, 2023 P.C. :
Due to paucity of time, stand over to 13/09/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 05/09/2023 ::: Downloaded on - 06/09/2023 01:35:30 :::