Section 30(3) in Protection of Plant Varieties and Farmers' Rights Rules, 2003
(3)The contents of such advertisement shall include-(a)name, passport data and source of parental line or initial variety used to develop the variety in respect of which an application for registration has been made;(b)description of the variety bringing out its character profile as specified under the DUS test Schedule;(c)essential characteristics conferring distinctiveness to the variety;(d)important agronomic and commercial attributes of the variety;(e)photographs or drawings, if any, of the variety submitted by the applicant; and(f)claim, if any, on the variety.
