Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] Union of India - Subsection Section 30(3)(a) in Protection of Plant Varieties and Farmers' Rights Rules, 2003 (a)name, passport data and source of parental line or initial variety used to develop the variety in respect of which an application for registration has been made;