Punjab-Haryana High Court
Gurpreet Singh vs Vijay Sharma & Another on 21 January, 2019
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRR No.1814 of 2018 (O&M)
DATE OF DECISION:-21.01.2019
GURPREET SINGH ...PETITIONER...
V.
DR. VIJAY SHARMA AND ANR. ...RESPONDENTS...
CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN
Present: Mr. Sutikshan Sharma, Advocate,
for the petitioner.
None for respondent No.1.
Mr. A.S. Gill, DAG, Punjab.
*****
RAMENDRA JAIN, J. (ORAL)
The instant revision petition stands disposed of vide separate order of even date passed in CRR No.1806 of 2018, titled as "Gurpreet Singh vs. Dr. Vijay Sharma and another".
21.01.2019 (RAMENDRA JAIN)
sonika JUDGE
whether speaking/reasoned: Yes/No
whether reportable: Yes/No
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