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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(2)Recruitment to the service by the aforesaid methods shall be made in such a manner that the persons appointed to the service by each method do not any time exceed the percentage laid down in the Rule/Schedule of the total cadre strength as sanctioned for each category from time to time.