Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1) in Bihar Preservation and Improvement of Animals Rules, 1960

(1)The following shall be the prescribed breeds for the purposes of sub-section (1) of Section 30, namely, -
(a)Tharparkar.
(b)Hariana
(c)Bachaur.
(d)Red Sindhi.
(e)Shahabadi.
(f)Foreign breeds.
(g)Red Purnea.
(h)Shahiwal.
(i)Taylor.
(j)Cross breed of any of the above variety.