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State of Bihar - Section

Section 24 in Bihar Preservation and Improvement of Animals Rules, 1960

24. Prescribed breed of the bull and prescribed authority under Section 30.

(1)The following shall be the prescribed breeds for the purposes of sub-section (1) of Section 30, namely, -
(a)Tharparkar.
(b)Hariana
(c)Bachaur.
(d)Red Sindhi.
(e)Shahabadi.
(f)Foreign breeds.
(g)Red Purnea.
(h)Shahiwal.
(i)Taylor.
(j)Cross breed of any of the above variety.
(2)The prescribed authority for the purposes of sub-section (1) of Section 30 shall be the Veterinary Assistant Surgeons. Animal Husbandry Extension Supervisors and Officers superior to them of the Animal Husbandry Department.
(3)The prescribed place for preserving a bull under sub-section (2) of Section 30 shall be a Gosadan or an infirmary recognised by the State Government in this behalf.