Section 4(2) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

[Cites 0, Cited by 0] [Section 4] [Entire Act]

(2)The strength of the service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1) be-

	Post	Permanent	Temporary	Total
	1	2	3	4
(i)	Deputy Regional Marketing Officer	28	21	49
(ii)	Regional Marketing Officer/Deputy Regional Food Controller	13*	8	21
(iii)	Chief Marketing Officer	...	1	1

* Including two posts in the selection grade.Provided that :

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