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State of Uttar Pradesh - Section

Section 4 in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

4. Cadre of service.

(1)The strength of the service and of each category of posts therein shall be such as may be determined by the Government from time to time.
(2)The strength of the service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1) be-
  Post Permanent Temporary Total
  1 2 3 4
(i) Deputy Regional Marketing Officer 28 21 49
(ii) Regional Marketing Officer/Deputy Regional Food Controller 13* 8 21
(iii) Chief Marketing Officer ... 1 1
* Including two posts in the selection grade.Provided that :
(1)the appointing authority may leave unfilled or the Governor may hold in abeyance any vacant post without thereby entitling any person to compensation.
(2)the Governor may create such additional permanent or temporary posts from time to time as he may consider proper.