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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(i) in University Grants Commission (Online Courses or Programmes) Regulations, 2018

(i)by in-house faculty for designing courses of the Course or Programme and developing the same in a manner that can impart skills and knowledge;