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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in University Grants Commission (Online Courses or Programmes) Regulations, 2018

(4)An Higher Educational Institution should have the demonstrated capability for developing and production of Online Courses or Programmes -
(i)by in-house faculty for designing courses of the Course or Programme and developing the same in a manner that can impart skills and knowledge;
(ii)with the technology for production including in-house or duly out-sourced production facilities for converting the courses of a Course or Programme into Online Courses or Programmes in the following minimum four quadrants, namely:-
(a)learning videos with recording or dubbing or editing facilities for graphics or animation creation;
(b)e-content for reading and improving comprehension of learners;
(c)tests and assignments that test the understanding; and
(d)discussion forum that clarifies the doubts of the learners;
(iii)having access to SWAYAM for -
(a)Learner Authentication - integrated with AADHAAR or other government recognised identity for Indian students and Passport for foreign students;
(b)Learner Registration - through a web application with supporting documents;
(c)Payment Gateway -using Digital Payment system;
(d)Learning Management System - which tracks the delivery of a Course or Programme, learner's engagement, assessment, results, and reporting supported by analytical tools that can help the teachers to extract and use the relevant reports;
(iv)with ability to conduct examinations either using technology-enabled online test with all the security arrangements ensuring transparency and credibility of the examinations, or through the Proctored Examination.