Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(b) in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

(b)he has passed the Departmental Examination by higher standard completely; and