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State of Bihar - Section

Section 11 in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

11. Confirmation.

- An Officer will be confirmed in his post after-
(a)he has rendered two years of continuous service as an Assistant Public Prosecutor;
(b)he has passed the Departmental Examination by higher standard completely; and
(c)the Government consider the Officer suitable in all respects for confirmation in the post.