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State of Rajasthan - Section

Section 8 in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

8. Adjournment of sale.

- (l) The member of the Committee who may be authorised by the Committee to supervise any auction proceedings may adjourned any sale hereunder to a specified day and hour but not beyond seven days, if the price offered at such sale is below the reserve price and there is possibility of getting higher bid on the adjourned date.
(2)The Committee may, in its discretion adjourn any sale hereunder to a specified day and hour. Where a sale is to adjourned for a longer period than seven days, a fresh proclamation of sale have to be issued.