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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(2)The Committee may, in its discretion adjourn any sale hereunder to a specified day and hour. Where a sale is to adjourned for a longer period than seven days, a fresh proclamation of sale have to be issued.