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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(f) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(f)to make arrangements for scholarships, stipends, part time employments and other such assistance as may be deemed necessary for welfare of students;