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State of Chattisgarh - Section

Section 13 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

13. Dean of Student Welfare-Emoluments and powers and duties.

(1)The Dean of Student Welfare shall receive a salary in the scale of Rs. 1500-60-1800-100-2000-125/2-2500 per month.
(2)It shall be the duty of the Dean of Student Welfare-
(a)to plan and direct, in co-ordination with other Vishwavidyalaya Officers and authorities all non-curricular activities for student including clubs, recreation centres, co-operatives, etc. as may from time to time be approved by the Vishwavidyalaya for welfare of students;
(b)to supervise the management of students hostels, messing arrangements and cafeterias;
(c)to co-operate with the staff in charge of physical education activities, National Cadet Corps and other allied activities;
(d)to deal, in consultation with the Dean of the Faculty concerned, with student indiscipline, excessive absenteeism and other student irregularities from point of view of maintenance of discipline etc.;
(e)to supervise health programmes and medical facilities for students;
(f)to make arrangements for scholarships, stipends, part time employments and other such assistance as may be deemed necessary for welfare of students;
(g)to communicate with guardians of students concerning the welfare of the students;
(h)to be responsible to the Vice-Chancellor in the exercise of the powers and discharge of duties under the Act;
(i)to co-operate and assist the Employment Bureau in the matters of employment of the student who have completed courses in Vishwavidyalaya.