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State of Odisha - Section

Section 86 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

86. Plumbing services.

(1)The Planning design and installation of water supply system drainage and sanitation and gas supply systems in building shall be in accordance with Section 1 (water supply). Section 2 (Drainage and Sanitation) and Section 3 (Gas supply) of Part IX (Plumbing Service) of the National Building Code of India 1983.
(2)The water supply and sanitation requirements shall be in accordance with the provisions specified in Appendixes I to XII.