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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(3)(d) in Tamil Nadu Co-operative Societies Rules, 1988

(d)The Election Officer may call upon the Chief Executive or where there is no Chief Executive, the President of the society to arrange to serve the notice of the election meeting on the members of the board.