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State of Rajasthan - Section

Section 1 in Rajasthan Religious Buildings and Places Act, 1954

1. Short title, extent and commencement

(1)This Act may be called the Rajasthan Religious Buildings and Places Act, 1954.
(2)[ It extends to the whole of the State of Rajasthan.] [Substituted vide item No. 34 of the Schedule-ibid]
(3)It shall come into force on the date of its first publication in the [Official Gazette] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A, Extraordinary, dated 13.8.1957.].[2. .........] [Omitted - ibid][3. .........] [Omitted - ibid]