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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Religious Buildings and Places Act, 1954

(3)It shall come into force on the date of its first publication in the [Official Gazette] [Substituted by Section 4 of Rajasthan Act No. 27 of 1957 (Published in Rajasthan Gazette, Part 4-A, Extraordinary, dated 13.8.1957.].[2. .........] [Omitted - ibid][3. .........] [Omitted - ibid]