Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73J] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73J(21) in The M.P. Factories Rules, 1962

(21)The heater when in operation shall always be kept in charge of a trained operator.]