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State of Madhya Pradesh - Section

Section 73J in The M.P. Factories Rules, 1962

73J. Thermic Fluit Heaters.

(1)All heaters shall be such construction that coils are removable for periodic cleaning, visual inspection and hydraulic test.
(2)Suitable arrangements shall be made for cooling the furnace effectively in case of power failure.
(3)Before restarting the furnace, it shall be effectively purged.
(4)Velocity of flow of thermic fluid shall not be allowed to fall below the minimum recommended by the manufacturers while the heater is in operation.
(5)The thermic fluid shall be circulated in a closed circuit formation with an expansion cumdeaerator tank. This tank shall be located outside the shed where the heater is installed.
(6)Every heater shall be provided with a photo-resister actuated audiovisual alarm to indicate flame failure and automatic burner cut off.
(7)The stack temperature monitor-cum-controller with audiovisual alarm shall be provided so as, to warn the operator in case the out-let temperature exceeds the specified minimum.
(8)Where inspection doors are provided on the furnace they shall be interlocked with the burner itself so that they can not be opened until burner is shut off and furnace is cooled sufficiently.
(9)All heaters shall also be provided with the following safety devices :-
(i)level control in the expansion tank;
(ii)temperature control of thermic fluid;
(iii)differential pressure switch on the out let line of the heater tubes; and
(iv)temperature control device for the fuel oil supply to the burner.
(10)All devices mentioned in paragraph 9 shall have interlocking arrangement with burner so that in case of any predetermined limits being crossed the supply of fuel and air to burner shall automatically be cut-off.
(11)All safety interlocks when operated shall be indicated on the control panel of the heater by a suitable audio visual alarm.
(12)Every heater unit shall be provided as a standard accessory an arrangement for sniffing with low pressure steam or nitrogen for putting out the fire.
(13)Electric panel for the heater shall be located near the heater but not so close as to be exposed to spilling or leaking oil.
(14)The heater shall be located in a place partitioned off with fire proof material from other manufacturing activities.
(15)Explosion vent shall be so installed that release takes place at safe location.
(16)The heater coil shall be subjected to pressure test by competent person once atleast in every 12 months. The test pressure shall not be less than twice the operation pressure.
(17)If repairs are carried out to the coil, it shall be tested before taking it into use.
(18)The thermic fluid shall conform to the specifications prescribed by the manufacturers and shall be tested by competent person for suitability at least once in every three months period. Such test shall include test for acidity, suspended matter, ash contents, viscosity and flash point.
(19)Cleaning of internal surface of the heater or soot and check up of refractory surface on the inside shall be carried out every month or as often as required depending upon working conditions. The coils shall be removed and surface of the coils cleaned thoroughly once atleast in a period of six months. The burner, nozzles, oil filters and pumps shall be cleaned once a week during the period of use.
(20)A separate register containing the following information shall be maintained :-
(i)weekly checks carried out conforming the effectiveness of the interlock;
(ii)weekly checks confirming that all accessories are in good state of repairs; and
(iii)information regarding fuel oil temperature pressure, thermic fluid inlet/outlet pressure and temperature fuel gas temperature, recorded at 4 hourly interval.
(21)The heater when in operation shall always be kept in charge of a trained operator.]