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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(5) in The Orissa Ayurvedic Medicine Act, 1960

(5)At every meeting of the Council or the Faculty, the person presiding, for the time being, shall, in addition to his vote as a member of the Council or the Faculty have a second or casting vote in case of an equality of votes.