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State of Odisha - Section

Section 16 in The Orissa Ayurvedic Medicine Act, 1960

16. Procedure at the meeting.

(1)The President shall preside at every meeting of the Council. In the absence of the President, the members present shall elect one of them to preside.
(2)The Chairman shall preside at every meeting of the Faculty. In the absence of the Chairman the members present shall elect one of them to preside.
(3)One-third of the members of the Council or the Faculty shall term a quorum. No quorum shall be necessary for a meeting adjourned for want of a quorum.
(4)All questions at the meeting of the Council or the Faculty shall be decided by the votes of the majority or the members present at the meeting.
(5)At every meeting of the Council or the Faculty, the person presiding, for the time being, shall, in addition to his vote as a member of the Council or the Faculty have a second or casting vote in case of an equality of votes.