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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(4) in Orissa Secretariat Private Secretaries Service Rules, 1997

(4)Personal Assistant, who has not completed five years of continuous service as such on or before the 1st January of the year in which the boar meets, shall not be eligible for promotion to the post of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.].