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State of Odisha - Section

Section 5 in Orissa Secretariat Private Secretaries Service Rules, 1997

5. Eligibility and Method of Recruitment to the Service.

(1)The posts of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] in the service shall be filled up by promotion of Personal Assistants.
(2)The posts of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] in the service shall be filled up by promotion of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.],
(3)The posts of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] in the service shall be filled up by promotion of[Senior Private Secretary] [ Substituted vide O.G.No. 21 dated 21.5.1999.],
(4)Personal Assistant, who has not completed five years of continuous service as such on or before the 1st January of the year in which the boar meets, shall not be eligible for promotion to the post of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.].
(5)[Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] who has not completed five years of continuous service as such on or before the 1st January of the year in which the board meets, shall not be eligible for promotion to the post of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.].
(6)[Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] who has not completed two years of continuous, service as such on or before the 1st January of the year in which the board meets shall not be eligible for promotion to the post of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.].