Section 5 in The West Bengal Schools (Control of Expenditure) Act, 2005
5. [ Void appointments. [Substituted by West Bengal Act No. 21 of 2017, dated 17.4.2017.]
(1)The Board shall not appoint teachers or non-teaching staff in a school in contravention of the provisions of this Act or the rules, Orders. procedures or directions issued thereunder.(2)Any appointment made by the Board in a School in contravention of Sub-section (1), shall be void.](3)Any appointment made by a school authority in contravention of sub-section (1) or sub-section (2) shall be void.
